Mahaveer Jain Vidhyalaya ... vs State Of Rajasthan
2021 Latest Caselaw 92 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12483/2020 Mahaveer Jain Vidhyalaya Sansthan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 12532/2020 Mahaveer Jain Vidhyalaya Sansthan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 12642/2020 Mahaveer Jain Vidhyalaya Sansthan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Swati Shekar (through VC) For Respondent(s) : Mr. Kailash Choudhary for Mr. Manish Vyas, AAG (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

05/01/2021

Learned counsel for the petitioner undertakes that defects will be

removed within three days.

Learned counsel for the respondent Mr. Kailash Choudhary for Mr.

Manish Vyas, AAG seeks sometime to complete his instructions.

List on 12.01.2021.

(VIJAY BISHNOI),J

Surabhii/124-126-

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