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Urvesh Meena S/O Harsahai Meena vs State Of Rajasthan
2021 Latest Caselaw 898 Raj/2

Citation : 2021 Latest Caselaw 898 Raj/2
Judgement Date : 28 January, 2021

Rajasthan High Court
Urvesh Meena S/O Harsahai Meena vs State Of Rajasthan on 28 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            11251/2020

                                   Urvesh Meena S/o Harsahai Meena
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Rajesh Goswami present in the Court For Respondent(s) : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/01/2021

Call for the report from the Court below with regard to the

status of the case.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /5

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