Pavan Kumar S/O Radheyshyam vs Smt. Teena W/O Pavan Kumar D/O ...
2021 Latest Caselaw 828 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Miscellaneous Appeal No. 768/2020

                                   Pavan Kumar S/o Radheyshyam
                                                                                                        ----Appellant
                                                                         Versus
                                   Smt. Teena W/o Pavan Kumar D/o Vishnu
                                                                                                      ----Respondent

For Appellant(s) : Mr. Deepak Pareek, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

Learned counsel for the appellant has requested for an

adjournment on the ground that talks regarding some amicable

settlement between the parties were going on.

List again on 19.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /23

Powered by TCPDF (www.tcpdf.org)