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Lokesh Bhardwaj vs Mr. Parth Gupta
2021 Latest Caselaw 822 Raj/2

Citation : 2021 Latest Caselaw 822 Raj/2
Judgement Date : 27 January, 2021

Rajasthan High Court
Lokesh Bhardwaj vs Mr. Parth Gupta on 27 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Application No. 51/2020
                                                                              In
                                                   D.B. Civil Contempt Petition No. 1629/2018

                                   Lokesh Bhardwaj
                                                                                                          ----Applicant
                                                                           Versus
                                   Mr. Parth Gupta & Anr
                                                                                                       ----Respondents

For Applicant(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

Applicant is granted four weeks' time to remove the defects

pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /5

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