Sunil Kumar Alias Sunny vs Dharmwati And Others
2021 Latest Caselaw 769 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 2632/2014

                                    Sunil Kumar Alias Sunny
                                                                                                        ----Appellant
                                                                         Versus
                                    Dharmwati And Others
                                                                                                      ----Respondent

For Appellant(s) : Mr. Aatish Jain For Respondent(s) : Mr. Virendra Agrawal through VC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

25/01/2021

Learned counsels for the respective parties submitted that

the appeal is rendered infructuous inasmuch as the impugned

award has already been set aside in connected SB Civil

Miscellaneous Appeal No.2633/2014 by this Court vide it judgment

dated 31.08.2016.

In view thereof, the appeal is dismissed as having become

infructuous.

(MAHENDAR KUMAR GOYAL),J

Manish/61

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