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Goverdhan Singh S/O Bharat Singh ... vs State Of Rajasthan
2021 Latest Caselaw 762 Raj/2

Citation : 2021 Latest Caselaw 762 Raj/2
Judgement Date : 25 January, 2021

Rajasthan High Court
Goverdhan Singh S/O Bharat Singh ... vs State Of Rajasthan on 25 January, 2021
Bench: Goverdhan Bardhar, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               D.B. Civil Misc. Stay Application No. 12416/2020
                                                                             In
                                                     D.B. Civil Writ Petition No. 13128/2020

                                    Goverdhan Singh S/o Bharat Singh Parihar
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Ashish Devessar For Respondent(s) : Mr. Darsh Pareek

HON'BLE MR. JUSTICE GOVERDHAN BARHDAR HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

25/01/2021

List again on 02.03.2021. No further adjournment shall be

granted.

(MANOJ KUMAR VYAS),J (GOVERDHAN BARHDAR),J

Sunita / PRIYANKA /7

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