Jaipal [email protected] S/O ... vs State Of Rajasthan
2021 Latest Caselaw 750 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 15082/2020

                                   Jaipal [email protected] S/o Mansingh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Prakash Chand Thakuriya present in the Court For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2021

Call for the Investigating Officer with the case diary.

Counsel for the petitioner is directed to file the copy of the

charge-sheet.

List on 02.02.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /21

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