Babu Khan S/O Hajari Khan vs State Of Rajasthan
2021 Latest Caselaw 729 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             14422/2020

                                    Babu Khan S/o Hajari Khan
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 14556/2020 Hanuman Prasad S/o Rambhajan Patidar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 15061/2020 Abdul [email protected] Khan S/o Abdul Latif

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abdul Rahim Khan, Mr. Nitin Kumar Sharma, Mr. Asgar Khan For Complainant(s) : Mr. Madhav Mitra, through VC For State : Mr. Deshraj Gogingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2021

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /7-9

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