Citation : 2021 Latest Caselaw 696 Raj/2
Judgement Date : 22 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
14947/2020
Om Prakash Prajapat S/o Rajendra Prajapat
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Pradeep Kumar For State : Mr. Mangal Singh Saini, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
22/01/2021
List after one week.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /29
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