Chiranji Lal Gurjar Son Of Shri Ram ... vs State Of Rajasthan
2021 Latest Caselaw 69 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Writ Petition (PIL) No. 14461/2020

                                   Chiranji Lal Gurjar Son Of Shri Ram Kishore Gurjar
                                                                                                          ----Petitioner
                                                                           Versus
                                   State Of Rajasthan and Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Saransh Saini Advocate through Video Conferencing.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

05/01/2021

Learned counsel for the petitioner requests for an

adjournment.

List again on 12.01.2021.

(CHANDRA KUMAR SONGARA),J (SABINA),J

Sanjay Kumawat-53

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