Rajasthan High Court
Jeet Agarwal Son Of Shri ... vs Union Of India on 22 January, 2021
Bench: Sabina, Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 14575/2020
1. Jeet Agarwal Son Of Shri Purusottam Kumar Agarwal,
Aged About 39 Years, At Presently Residing At 19/575
Behind Shiva Talkies, Sahyog Nagar, Bharatpur (Raj). (Din
- 05315878)
2. Nikhil Kumar Son Of Shri Sanjay Kumar Chaudhary, Aged
About 35 Years, At Presently Residing Near Police Station,
Naya Bass Road, Neemkathana, District Sikar (Raj.). (Din
- 3620495)
3. Ramesh Sultania Son Of Shri Fulchand Sultania, Aged
About 58 Years, At Presently Residing At 8-B-48,
Mahaveer Nagar Iii, Kota (Rajasthan) (Din - 03266164)
4. Rajesh Chhetri Son Of Krishna Chhetri, Aged About 38
Years, At Presently Residing At Village And Post Heerwa
Police Station Singhana District Jhunjhunu (Rajasthan)
(Din - 03028171)
5. Rahul Anil Chawan Son Of Shri Anil S Chawan, Aged
About 45 Years, At Presently Residing At 226A 10B,
Scheme, Near Triveni Nagar Gopalpura By Pass Jaipur
(Din - 02594432)
6. Shailesh Vinayak Karekar Son Of Shri Vinayak Laxman
Karekar, Aged About 57 Years, At Presently Residing At
House No. 721, Daga Bazar, Jodhpur (Din - 01554486)
7. Santosh Dilip Ustoorikar Son Of Shri Dilip Ustoorikar,
Aged About 45 Years, At Presently Residing At C-158,
Dayananad Marg, Tilak Nagar, Jaipur (Rajasthan) (Din -
6699098)
8. Anup Nandkumar Joshi Son Of Shri Nandkumar Trimbak
Joshi, Aged About 36 Years, At Presently Residing At
1/689, Malviya Nagar, Jaipur (Din - 6659895)
9. Nilesh Manikchand Binayake Son Of Shri Manikchand
Surajmalji Binayake, Aged About 49 Years, At Presently
Residing At B-6 New Civil Line Saras Hotal Ke Pas,
Bharatpur (Din - 02266284)
10. Mayura Shrikant Davare Daughter Of Shri Suresh Shankar
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Mahatekar, Aged About 47 Years, At Presently Residing At
Village 1 Gd-A, Tehsil Ghadsana, District Ganganagar (Din
- 01694228)
11. Shrikant Vasudeo Davare Son Of Shri Vasudeo Baburao
Davare, Aged About 51 Years, At Presently Residing At
Village- Shyam Pura Police Station -Mandawa, District
Jhunjhunu (Din - 01694124)
12. Nandkishor Harikishan Attal Son Of Shri Harikishan
Kanhaiyalal Attal, Aged About 44 Years, At Presently
Residing At 71/87, Pratap Nagar. Sanganer, Jaipur (Din
-00120538)
13. Sanjay Mahendra Jhobalia Son Of Shri Mahendra
Dharamshi Jhobalia, Aged About 64 Years, At Presently
Residing At 24A, Ram Nagar, Near Chokhi Dhani Vatika
Road Jaipur (Din -1188555)
14. Mahesh Bhattad Son Of Shri Brij Gopal Bhattad, Aged
About 36 Years, At Presently Residing At 927 Jadiyon Ka
Rasta, Chora Rasta, Jaipur (Din - 02358078)
15. Arun Jagdish Agarwal Son Of Shri Jagdish Motiram
Agarwal, Aged About 45 Years, At Presently Residing At
House No. 927 B, Chora Rasta, Jaipur (Din - 3056927)
----Petitioners
Versus
1. Union Of India, Through The Secretary, Ministry Of
Corporate Affairs, A Wing, Shastri Bhawan, Rajendra
Prasad Road, New Delhi, Delhi 110001
2. Registrar Of Companies, G/6-7, Second Floor, Residency
Area, Civil Lines, Jaipur (Rajasthan)
----Respondents
For Petitioner(s) : Mr. Pawan Kumar Verma Advocate on
behalf of Mr. Vivek Gaur Advocate
For Respondent(s) : Mr. Anand Sharma Advocate
HON'BLE MRS. JUSTICE SABINA
HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Judgment / Order
22/01/2021
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Learned counsel for the petitioners has submitted that he
may be permitted to withdraw the petition.
Ordered accordingly.
(MANOJ KUMAR VYAS),J (SABINA),J
Sanjay Kumawat-74
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