Ramkalyan Gurjar @ Ajay S/O Kishan ... vs State Of Rajasthan
2021 Latest Caselaw 63 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1497/2020

                                    Ramkalyan Gurjar @ Ajay S/o Kishan Lal Gurjar
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Bharat Lal Meena for Mr. Vikas Kabra, through VC For Complainant(s) : Mr. Praveen Kumar Jain, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/01/2021

List after two weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /63

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