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Mahipal Choudhary S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 601 Raj/2

Citation : 2021 Latest Caselaw 601 Raj/2
Judgement Date : 21 January, 2021

Rajasthan High Court
Mahipal Choudhary S/O Shri ... vs State Of Rajasthan on 21 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                       15555/2020

                                    Mahipal Choudhary S/o Shri Rugharam
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan, Through Pp
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 15650/2020 Ranjeet Singh S/o Late Sh. Babulal

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Brahma Nand Sandu, Mr. Parth Sarthi Sandu, Mr. Sunil Tyagi, Mr. Anirudh Tyagi for Mr. Kapil Prakash Mathur For Respondent(s) : Mr. Vibhuti Bhushan Sharma, AAG with Mr. Prakhar Gupta (through VC), Mr. Harshal Tholia

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2021

List on 01.02.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /24-25

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