Pharsa Ram vs State Of Rajasthan
2021 Latest Caselaw 60 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 663/2019

Pharsa Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. RS Gill, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/01/2021

Heard.

Admit.

Office to proceed further.

(MANOJ KUMAR GARG),J 76-MS/-

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