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Manish Verma S/O Late Shri Ram ... vs Smt. Sheenal Jain W/O Shri Manish ...
2021 Latest Caselaw 568 Raj/2

Citation : 2021 Latest Caselaw 568 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court
Manish Verma S/O Late Shri Ram ... vs Smt. Sheenal Jain W/O Shri Manish ... on 20 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 3055/2019

                                    Manish Verma S/o Late Shri Ram Naresh Verma
                                                                                                        ----Appellant
                                                                         Versus
                                    Smt. Sheenal Jain W/o Shri Manish Verma D/o Shanti Lal Jain

                                                                                                      ----Respondent

For Appellant(s) : Mr. Sanjay Gangwar, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Notice issued to the respondent has not been received back

served or otherwise.

Let fresh notice be issued to the respondent for 01.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /12

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