Smile For All Society vs Union Of India
2021 Latest Caselaw 550 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Writ Petition No. 12376/2020

                                   Smile For All Society (NGO)
                                                                                                      ----Petitioner
                                                                      Versus
                                   Union Of India & Ors
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Vikas Jakhar, Advocate For Respondent(s) : Mr. Anuroop Singh, Advocate for

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Notice issued to respondent no. 1 and 2 have not been

received back served or otherwise.

Let fresh notice be issued to respondent no. 1 to 4 for

05.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /21

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