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Daulat Singh S/O. Jitendra Pal ... vs State Of Rajasthan
2021 Latest Caselaw 539 Raj/2

Citation : 2021 Latest Caselaw 539 Raj/2
Judgement Date : 20 January, 2021

Rajasthan High Court
Daulat Singh S/O. Jitendra Pal ... vs State Of Rajasthan on 20 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Writ Petition (PIL) No. 12661/2020

                                   Daulat Singh S/o. Jitendra Pal Singh & Ors
                                                                                                        ----Petitioners
                                                                         Versus
                                   State Of Rajasthan & Ors
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Manish Kumar Sharma, Advocate Mr. S S Hora, Advocate and Mr. Peush Nag, ADvocate for

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

20/01/2021

Service of respondent no. 1 and 2 is complete.

Learned counsel for the respondent no. 5 seeks time to file

reply.

List again on 05.04.2021. In the meantime, fresh notice be

issued to the unserved respondents for the date fixed.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /23

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