Sunil Kumar S/O Shri Pokharmal vs State Of Rajasthan
2021 Latest Caselaw 532 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15625/2020

                                    Sunil Kumar S/o Shri Pokharmal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Hemant Kumar For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/01/2021

Call for the case diary and criminal antecedents of the

accused.

List on 27.01.2021.

(PANKAJ BHANDARI),J

NIKHIL KR YADAV / 93

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