Jeetu @ Jitendra Singh Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 518 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Criminal Miscellaneous Bail Application No.
                               16066/2020

Jeetu @ Jitendra Singh Son Of Shri Nahar Singh, Resident Of
Gadhi Aachelal, Police Thana Rajakhera, District Dholpur (Raj.).
(The Accused Presently In District Jail Dholpur)
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan, Through Public Prosecutor.
                                                                 ----Respondent

For Petitioner(s) : Mr. Harshvardhan Sharma for Mr. Neeraj Sharma present in the Court For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/01/2021

1. Petitioner has filed this bail application under Section 439

Cr.P.C.

2. F.I.R. No.185/2020 was registered at Police Station Maniya

District Dholpur (Raj.) for offence under Sections 342, 386 I.P.C.

3. It is contended by counsel for the petitioner that similarly

situated co-accused have been enlarged on bail by Co-ordinate

Bench of this Court.

4. Learned Public Prosecutor has opposed the bail application.

5. I have considered the contentions.

6. Considering the contentions put forth by counsel for the

petitioner, I deem it proper to allow the bail application.

(2 of 2) [CRLMB-16066/2020]

7. This bail application is, accordingly, allowed and it is directed

that accused-petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the trial Court with the stipulation that he shall appear before

that Court and any Court to which the matter be transferred, on

all subsequent dates of hearing and as and when called upon to do

so.

(PANKAJ BHANDARI),J

ARTI SHARMA /113

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