Amit Vyas vs Pramila Alias Ranjana
2021 Latest Caselaw 477 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        D.B. Civil Review Petition No. 79/2018
                                                                                In
                                                        D.B. Civil Misc. Appeal No.3744/2016

                                    Amit Vyas
                                                                                                           ----Petitioner
                                                                            Versus
                                    Pramila Alias Ranjana
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Vijay Bahadur Srivastava, Advocate, through Video Conferencing For Respondent(s) : Ms. Anubha Singh, Advocate for Mr. Vijay Singh Poonia, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

19/01/2021

List along with D.B. Civil Misc. Appeal No. 1718/2020.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/priyanka/16

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