Kailash S/O Bhagchand vs State Of Rajasthan
2021 Latest Caselaw 460 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 548/2021

                                    Kailash S/o Bhagchand
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman, through VC For Complainant(s) : Mr. Girish Khandelwal, For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2021

Call for the case diary and Investigating Officer.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /57

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