Manohar Singh Palawat S/O Dr. ... vs The State Of Rajasthan
2021 Latest Caselaw 360 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Special Appeal Writ No. 1694/2019
                                                                             In
                                                     S.B. Civil Writ Petition No.3072/2019

                                   Manohar Singh Palawat S/o Dr. Shimbhu Dayal and ors.
                                                                                                        ----Appellants
                                                                          Versus
                                   The State Of Rajasthan and Ors.
                                                                                                      ----Respondents

Connected With D.B. Special Appeal Writ No. 1713/2019 In S.B. Civil Writ Petition No.3072/2019

Pushpendra Sharma S/o Shri Mahaveer Sharma

----Appellant Versus The State Of Rajasthan and Ors.

----Respondents

For Appellant(s) : Mr. Balkishan Saini Advocate Mr. Rahul Tiwari Advocate For Respondent(s) : Mr. Prateek Singh Advocate on behalf of Ms. Sheetal Mirdha, Additional Advocate General.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/01/2021

At the request of learned counsel for the parties, list again

on 26.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-40-41

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