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Jaysingh S/O Mhulsingh Rao vs State Of Rajasthan
2021 Latest Caselaw 324 Raj/2

Citation : 2021 Latest Caselaw 324 Raj/2
Judgement Date : 15 January, 2021

Rajasthan High Court
Jaysingh S/O Mhulsingh Rao vs State Of Rajasthan on 15 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    14861/2020

                                    Jaysingh S/o Mhulsingh Rao,
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Pradeep Sharma, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/01/2021

Office is directed to place the order of the last bail granted to

the present petitioner by the High Court and tag these bail

applications with this file.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /33

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