Azad [email protected] S/O Tajuddin vs State Of Rajasthan
2021 Latest Caselaw 323 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15484/2020

                                    Azad [email protected] S/o Tajuddin
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/01/2021

Put up before another Bench.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /41

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