[email protected] S/O Bhairu Singh vs State Of Rajasthan
2021 Latest Caselaw 322 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous IInd Bail Application No. 15624/2020

                                   [email protected] S/o Bhairu Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Girish Khandelwal For Respondent(s) : Mr. S S Ola, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

15/01/2021

1. Learned counsel for the petitioner wants some time to

furnish the judgments/orders passed in the cases pending against

the petitioner.

2. List this case after two weeks.

(MANOJ KUMAR VYAS),J

PRIYANKA /9

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