Inder Singh vs State Of Rajasthan
2021 Latest Caselaw 314 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3938/2020

Inder Singh & Ors.

----Petitioners Versus State Of Rajasthan & Anr.

----Respondents

For Petitioner(s) : Mr. Moti Singh, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Pradeep Shah, through VC for respondent No.2.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/01/2021

Heard.

Issue notice. Learned Public Prosecutor accepts notices on

behalf of respondent No.1-State. Mr. Pradeep Shah, Adv. has put

in appearance on behalf of respondent No.2, therefore service is

complete.

Counsel for the petitioners is directed to supply a copy of the

petition to Mr. Pradeep Shah, Adv.

Put up on 20.01.2021, as prayed.

Name of Mr. Pradeep Shah, Adv. be shown in the cause list

as counsel for respondent No.2.

(MANOJ KUMAR GARG),J 79-MS/-

Powered by TCPDF (www.tcpdf.org)