Saddam Son Of Sarif Khan vs State Of Rajasthan
2021 Latest Caselaw 289 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    13034/2020

                                    Saddam Son Of Sarif Khan
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Manish Gupta, through VC For State : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/01/2021

Application for early listing is allowed.

List on 19.01.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /13

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