Aasin Khan vs State
2021 Latest Caselaw 263 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous III Bail Application No. 8340/2020

Aasin Khan S/o Jahur Khan, Aged About 38 Years, By Caste Muslim, R/o Mangaliyon Ki Gali, Sindhiyon Ka Bas, Inside Siwanchi Gate, P.s. Khanda Falsa, Jodhpur. (At Present Lodged In Central Jail Jodhpur).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Gokulesh Bohra (through VC) For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/01/2021

Learned counsel for the petitioner has submitted that

since trial against the petitioner is at the fag end, he does

not want to press this third bail application.

Accordingly, this third bail application is dismissed as

not pressed.

(VIJAY BISHNOI),J

64-msrathore/-

Powered by TCPDF (www.tcpdf.org)