Badaram vs State
2021 Latest Caselaw 260 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 3/2021

Badaram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. KL Thakur, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/01/2021

Put up after two weeks along with SB Cr. Revision Petition

No.377/2019.

(MANOJ KUMAR GARG),J 71-MS/-

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