State Of Rajasthan vs Bherulal
2021 Latest Caselaw 2570 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 222/2020

State Of Rajasthan

----Appellant Versus Bherulal

----Respondent

For Appellant(s) : Mr. Mahipal Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

30/01/2021

Two weeks' time is granted to file application under Section 5

of the Limitation Act.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.5

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