Kala Ashram Incorporation vs State Of Rajasthan
2021 Latest Caselaw 255 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2326/2019

Kala Ashram Incorporation

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Tribhuvan Gupta (through VC) For Respondent(s) : Ms. Akshiti Singhvi (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/01/2021

List on 27.1.2021 along with SBCWP No.1608/2017.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

35-msrathore/-

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