Sita Ram vs State Of Rajasthan
2021 Latest Caselaw 2546 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11771/2020

Sita Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Hemant Ballani, Adv. For Respondent(s) : Mr. Sandeep Shah, AAG through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

29/01/2021

Put up on 03.02.2021, as prayed.

(MANOJ KUMAR GARG),J 112-MS/-

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