Citation : 2021 Latest Caselaw 2535 Raj
Judgement Date : 29 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 1269/2021
Agar Singh
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Surendra Bagmalani For Respondent(s) : Mr. Mohd. Javed Gauri, P.P. For Complainant(s) : Mr. Partap Singh Mr. Jagdish Singh
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
29/01/2021
Call for case diary.
Put up on 08.02.2021.
(VIJAY BISHNOI),J
Abhishek Kumar S.No.83
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