Babu Mohammad Mansuri vs The Assistant Engineer, Pwd
2021 Latest Caselaw 2521 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 619/2020

Babu Mohammad Mansuri S/o Mangi Lal Mansuri, Aged About 65 Years, R/o Village Badodiya, Gram Panchayat Badodiya, Ps And Tehsil Rawat Bhata, District Chittorgarh (Raj.)

----Appellant Versus

1. The Assistant Engineer, Pwd, Public Works Department, P.w.d. Office, Rawat Bhata, P.s. And Tehsil Rawat Bhata, District Chittorgarh (Raj.)

2. Tehsildar, Tehsil Office, Rawat Bhata, District Chittorgarh (Raj.)

3. Indra Meena W/o Rameshwar Meena, Aged About 55 Years, R/o Badodiya, P.s. And Tehsil Rawat Bhata, District Chittorgarh (Raj.)

4. Gajendra Singh Bhati, Aged About 58 Years, R/o Ganesh Nagar, Rawat Bhata, District Chittorgarh (Raj.)

----Respondents

For Appellant(s) : Mr. V.R. Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI Order

29/01/2021

This appeal is directed against judgment dated 20.10.2020

passed by Senior Civil Judge, Rawat Bhata, District Chittorgarh.

The first appeal against the judgment impugned lies before

the District Judge and the same has been wrongly presented

before this Court.

Consequently, the appeal is dismissed leaving it open for the

appellant to approach the jurisdictional court.

(ARUN BHANSALI),J 7-Sachin/-

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