Om Prakash vs State Of Rajasthan
2021 Latest Caselaw 2473 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1279/2021

Om Prakash S/o Sawai Ram, Aged About 28 Years, R/o Mokhawakhurd, P.S. Gudamalani, Tehsil Gudamalani, District Barmer.

(Presently Lodged In Sub Jail Balotra).

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vijay Raj Bishnoi For Respondent(s) : Mr. Mahipal Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/01/2021

Heard learned counsel for the petitioner as well as learned

Public Prosecutor and also perused the material on record.

The petitioner has been arrested in FIR No.100/2020 of

Police Station Dhorimana, District Barmer for the offences

punishable under Sections 323, 504 and 307 IPC and Section 3/25

of Arms Act. He has preferred this bail application under Section

439 Cr.P.C.

Learned counsel for the petitioner has submitted that the

allegation of firing gunshot is against Harish and is not against the

petitioner. It is also submitted that the petitioner is in judicial

custody and trial of the case will take time.

Learned Public Prosecutor has opposed the bail application.

(2 of 2) [CRLMB-1279/2021]

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

Accordingly, this bail application filed under Section 439

Cr.P.C. is allowed and it is directed that petitioner - Om Prakash

S/o Sawai Ram shall be released on bail in connection with FIR

No.100/2020 of Police Station Dhorimana, District Barmer

provided he executes a personal bond in a sum of Rs.50,000/-

with two sound and solvent sureties of Rs.25,000/- each to the

satisfaction of learned trial court for his appearance before that

court on each and every date of hearing and whenever called upon

to do so till the completion of the trial.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.33

Powered by TCPDF (www.tcpdf.org)