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Yusuf Hussain vs State
2021 Latest Caselaw 2423 Raj

Citation : 2021 Latest Caselaw 2423 Raj
Judgement Date : 28 January, 2021

Rajasthan High Court - Jodhpur
Yusuf Hussain vs State on 28 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Third Bail Application No. 15635/2019

Yusuf Hussain S/o Hussain Kabawalia, Aged About 46 Years, By Caste Musalman, Resident Of Lodwiya Sidhi, Turk Chouraha, Verawal Thana, Somnath (Gujrat). (The Petitioner Presently Lodged In District Jail, Sirohi).

----Petitioner Versus State of Rajasthan through its Public Prosecutor, Rajasthan High Court, Jodhpur

----Respondent

For Petitioner(s) : Mr. V.D. Vaishnav For Respondent(s) : Mr. Mahipal Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/01/2021

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he does not want to press this criminal misc. third bail application

at this stage.

Accordingly, this criminal misc. third bail application

preferred by the petitioner under Section 439 Cr.P.C. is dismissed

as not pressed at this stage.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.2

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