Ranjeet Singh vs State
2021 Latest Caselaw 2409 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous II Bail Application No. 6294/2020

Ranjeet Singh

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Miscellaneous II Bail Application No. 6295/2020 Hardeep Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. R.S. Gill For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/01/2021

Learned counsel for the petitioners has submitted

that some other Advocate has been engaged in these

matters, however, his name is not appeared in the cause

list.

Office is directed to list these bail applications after a

week while showing name of Advocate in the cause list,

who is now appearing on behalf of the petitioners.

(VIJAY BISHNOI),J

4-msrathore/-

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