Kaluram vs State Of Rajasthan
2021 Latest Caselaw 2387 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13671/2020

Kaluram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Harish Purohit, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/01/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 02.02.2021.

(MANOJ KUMAR GARG),J 145-MS/-

Powered by TCPDF (www.tcpdf.org)