Citation : 2021 Latest Caselaw 2338 Raj
Judgement Date : 28 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 9/2021
Gurpreet Singh S/o Sh. Hardayal Singh, Aged About 42 Years, 53 F, Tehsil Shri Karanpur, District Sri Ganganagar. (Presently Lodged At Central Jail Sri Ganganagar).
----Appellant Versus
1. State, Through P.p.
2. Jairam S/o Sh. Desraj, By Caste Meghwal, R/o 4 Bld, Gajsinghpur, Sri Ganganagar At Present 55 F, Gajsinghpur, District Sri Ganganagar.
----Respondents
For Appellant(s) : Mr. Devi Lal Rawla For Respondent(s) : Mr. B.R. Bishnoi, AGC Mr. S.K. Verma
HON'BLE MR. JUSTICE SANDEEP MEHTA
Judgment / Order
28/01/2021
Heard. Perused the material available on record.
This appeal has been preferred on behalf of the appellant
under Section 14-A(2) of the SC/ST (Prevention of Atrocities)
Amendment Act, 2015 being aggrieved of the order dated
29.12.2020 passed by learned Sessions Judge, Sriganganagar in
Misc. Criminal Case No.406/2020 rejecting the bail application
preferred on behalf of the appellant who is in custody in
connection with FIR No.41/2019, Police Station Gajsinghpur,
District Sriganganagar for the offences under Section 447, 323,
341, 34 IPC and Sections 3(2)(va) and 3(1)(r)(s) of the SC/ST
(Prevention of Atrocities) Act.
(2 of 2) [CRLAS-9/2021]
Having regard to the facts and circumstances available on
record, this Court is of the opinion that the appellant is entitled to
be released on bail.
Consequently, the appeal is allowed. The order dated
29.12.2020 is set aside. It is ordered that the accused-appellant
Gurpreet Singh S/o Shri Hardayal Singh arrested in connection
with FIR No.41/2019 Police Station Gajsinghpur, District
Sriganganagar shall be released on bail during pendency of the
trial; provided he furnishes personal bond of Rs.50,000/- and two
surety bonds of Rs.25,000/- each to the satisfaction of the learned
trial court with the stipulation to appear before that Court on all
dates of hearing and as and when called upon to do so.
(SANDEEP MEHTA),J 83-Sudhir Asopa/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!