Tarachand @ Kartar vs State Of Rajasthan
2021 Latest Caselaw 2264 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7854/2020

Tarachand @ Kartar S/o Sh. Bhadar Ram, Aged About 40 Years, Dhaba, At Present Dhani Khet Khud Chad, 1 Dng Rohi, Dhaba, Tehsil Sangariya, District Hanumangarh. (Presently Lodged At Jail, Sagariya).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Pritam Joshi For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/01/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that the trial is at fag end,

therefore, he does not want to press this criminal misc. bail

application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J

6-Arun/-

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