Citation : 2021 Latest Caselaw 2256 Raj
Judgement Date : 27 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 12923/2020
M/s Star Agriseeds Pvt. Ltd.
----Petitioner Versus Jodhpur Vidhyut Vitran Nigam Ltd.
----Respondent
For Petitioner(s) : Mr. Sajjan Singh, Adv. For Respondent(s) : Mr. NR Budania, Adv.
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
27/01/2021
Mr. NR Budania, Adv. has put in appearance on behalf of all
the respondents and seeks time to file reply. His name be shown
in the cause list.
Service is complete.
Put up on 12.02.2021, as prayed.
(MANOJ KUMAR GARG),J 150-MS/-
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