Bhanwari Lal vs State Of Rajasthan
2021 Latest Caselaw 2255 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1105/2021

Bhanwari Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pritam Solanki For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/01/2021

Call for case diary.

List on 8.2.2021.

(VIJAY BISHNOI),J

32-akash/-

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