Citation : 2021 Latest Caselaw 2214 Raj
Judgement Date : 27 January, 2021
(1 of 2) [CRLMB-1135/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1135/2021
Megha Ram Foji S/o Gudar Ram, Aged About 40 Years, R/o Ravniyana, P.s. Borunda, Jodhpur (Raj.). (At Present Lodged In Central Jail, Jodhpur).
----Petitioner Versus State, Through Pp
----Respondent
For Petitioner(s) : Mr. Rohitash Singh Rathore For Respondent(s) : Mr. Mahipal Bishnoi, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
27/01/2021 Heard.
The petitioner(s) has/have been arrested in FIR No.263/2020
of Police Station Soorsagar, District Jodhpur for the offence(s)
punishable under Section(s) 341, 332, 353, 427, 225, 511 and
392/34 IPC. He/She/They has/have preferred this/these bail
application(s) under Section 439 Cr.P.C.
Learned counsel for the petitioner(s) has submitted that
offence(s) alleged to have been committed by the petitioner(s)
is/are triable by Magistrate.
Learned Public Prosecutor has opposed the bail
application(s).
Having regard to the totality of the facts and circumstances
of the case and taking into consideration the fact that the alleged
offence(s) levelled against the petitioner(s) is/are triable by
(2 of 2) [CRLMB-1135/2021]
Magistrate, without expressing any opinion on the merits of the
case, I deem it just and proper to grant bail to the accused
petitioner(s) under Section 439 Cr.P.C.
Accordingly, this/these bail application(s) filed under Section 439
Cr.P.C. is/are allowed and it is directed that petitioner(s) Megha
Ram Foji S/o Gudar Ram shall be released on bail in connection
with FIR No.263/2020 of Police Station Soorsagar, District Jodhpur
provided he/she/they execute(s) a personal bond in a sum of
Rs.50,000/- with two sound and solvent sureties of Rs.25,000/-
each to the satisfaction of learned trial court for his/her/their
appearance before that court on each and every date of hearing
and whenever called upon to do so till the completion of the trial.
(VIJAY BISHNOI),J
56-pratibha/-
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