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Birla Jute And Industries Ltd vs State Of Rajasthan
2021 Latest Caselaw 2185 Raj

Citation : 2021 Latest Caselaw 2185 Raj
Judgement Date : 27 January, 2021

Rajasthan High Court - Jodhpur
Birla Jute And Industries Ltd vs State Of Rajasthan on 27 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 847/2020

Birla Jute And Industries Ltd., R.N. Mukharji Road, Kolkatta (A

Unit Of Birla Corporation Ltd, Birla Cement Works), Chanderia,

Chittorgarh Through Power Of Attorney Holder Shri Sunil Kumar

Gadiya S/o Shri Dhanraj Gadiya, Aged About 49 Year, Resident

Of Madhav Nagar, Chittorgarh (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Tehsildar, Chittorgarh.

2. Raju S/o Late Laxminarayan, Caste Ahir, R/o Chittorgarh

Presently At Teej Ka Chowk, Sabji Mandi, Udaipur.

3. Brijmohan S/o Late Shri Laxminarayan, Caste Ahir, R/o

Chittorgarh Presently Residing At Chatai Mohalla, Ajmer.

4. Bhaira (Deceased S/o Heera Regar, Through Lrs.

4/1. Mangilal S/o Late Shri Bhaira Regar, Resident Of

Bhanwaliya, Tehsil Nimbahera, Dist. Chittorgarh. 4/2. Dalchand S/o Late Shri Bhaira Regar, Resident Of

Bhanwaliya, Tehsil Nimbahera, Dist. Chittorgarh. 4/3. Bhagwanlal S/o Late Shri Bhaira Regar, Resident Of

Bhanwaliya, Tehsil Nimbahera, Dist. Chittorgarh. 4/4. Mst. Shanti D/o Late Shri Bhaira Regar, Resident Of

Bhanwaliya, Tehsil Nimbahera, Dist. Chittorgarh. 4/5. Mst. Shamudi D/o Late Shri Bhaira Regar, Resident Of

Bhanwaliya, Tehsil Nimbahera, Dist. Chittorgarh. 4/6. Mst. Kesar D/o Late Shri Bhaira Regar, Resident Of

Bhanwaliya, Tehsil Nimbahera, Dist. Chittorgarh. 4/7. Mst. Hangami W/o Late Shri Bhaira Regar, Resident Of

Bhanwaliya, Tehsil Nimbahera, Dist. Chittorgarh.

5. The Board Of Revenue Of Rajasthan, Ajmer.

6.      The   Assistant    Collector       And      Sub         Divisional   Officer,




                                                                                (2 of 2)                 [CW-847/2020]


                                            Chittorgarh.

7. The Revenue Appellate Authority, Chittorgarh.

----Respondents

For Petitioner(s) : Mr. Pankaj Kumar Bohra.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order

27/01/2021

Heard.

Counsel for the petitioner submits that a similar writ petition

being S.B. Civil Writ Petition No. 874/2020 is pending and stay

order was granted by coordinate Bench of this Court.

Issue notice of the writ petition as well as stay application to

the respondents. Rule is made returnable within three weeks.

Notices be given 'dasti'.

List this matter along with S.B. Civil Writ Petition No.

874/2020.

In the meanwhile and till next date, status quo, as it exists

today, in respect of land in question as well as revenue record

shall be maintained by the parties.

(MANOJ KUMAR GARG),J 6-Prashant/-

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