Khareti Lal @ Pintu Vadhva vs State Of Rajasthan
2021 Latest Caselaw 2169 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1119/2021

Khareti Lal @ Pintu Vadhva S/o Fakirchand, Aged About 28 Years, Ward No. 3, Kaliyan, Tehsil And District Sri Ganganagar. (At Present In Central Jail Sri Ganganagar).

----Petitioner Versus State Of Rajasthan, through P.P.

----Respondent

For Petitioner(s) : Mr. Jitendra Ojha For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/01/2021 Heard learned counsel for the petitioner as well as learned

Public Prosecutor and also perused the material on record.

The petitioner has been arrested in FIR No.238/2020 of

Police Station Hindumalkot, District Sriganganagar for the offences

punishable under Sections 8/22 and 25 of NDPS Act. He has

preferred this bail application under Section 439 Cr.P.C.

Learned counsel for the petitioner has submitted that tablets

containing narcotic substance Tramadol alleged to have been

recovered in the matter is 200gms, which is below commercial

quantity.

Learned Public Prosecutor has opposed the bail application.

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

(2 of 2) [CRLMB-1119/2021]

case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

Accordingly, this bail application filed under Section 439

Cr.P.C. is allowed and it is directed that petitioner Khareti Lal @

Pintu Vadhva S/o Fakirchand shall be released on bail in

connection with FIR No.238/2020 of Police Station Hindumalkot,

District Sriganganagar provided he executes a personal bond in a

sum of Rs.50,000/- with two sound and solvent sureties of

Rs.25,000/- each to the satisfaction of learned trial court for his

appearance before that court on each and every date of hearing

and whenever called upon to do so till the completion of the trial.

(VIJAY BISHNOI),J

46-Arun/-

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