Laxman Singh vs Jagannath
2021 Latest Caselaw 215 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 513/2019

Laxman Singh

----Appellant Versus Jagannath

----Respondent

For Appellant(s) : Mr. Bhavit Sharma through VC. For Respondent(s) : Mr. Govind Suthar on behalf of Mr. Manoj Bhandari through VC.

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

06/01/2021

Heard learned counsel for the parties appearing through

video conferencing.

Learned counsel appearing for the appellant stated that this

matter will be argued by the Senior Advocate and today, he is not

available in the town, therefore, matter may be adjourned.

As requested by the learned counsel for both the parties, list

this matter on 20.01.2021.

(DEVENDRA KACHHAWAHA),J 49-Mohan/-

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