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Mahesh vs State
2021 Latest Caselaw 212 Raj

Citation : 2021 Latest Caselaw 212 Raj
Judgement Date : 6 January, 2021

Rajasthan High Court - Jodhpur
Mahesh vs State on 6 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2749/2020 Mahesh S/o Durgalal Suthar, Aged About 25 Years, R/o Ranikhera District Bhilwara.

----Petitioner Versus

1. State, Through Pp

2. Bindu Suthar D/o Kailash Suthar, Aged About 21 Years, R/o Aazadnagar Dist. Bhilwara.

----Respondents

For Petitioner(s) : Mr. Umesh Kant Vyas, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/01/2021

Counsel for the petitioner seeks permission to withdraw the

present misc. petition.

Permission is granted.

The misc. petition is dismissed as withdrawn.

Stay application is also dismissed.

(MANOJ KUMAR GARG),J

87-MS/-

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