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Smt Bindu vs State
2021 Latest Caselaw 211 Raj

Citation : 2021 Latest Caselaw 211 Raj
Judgement Date : 6 January, 2021

Rajasthan High Court - Jodhpur
Smt Bindu vs State on 6 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2986/2020

Smt Bindu W/o Mahavir D/o Kailash Suthar, Aged About 30 Years, R/o Azadnagar, Bhilwara.

----Petitioner Versus

1. State, Thruogh P.p.

2. Superintendent Of Police, Bhilwara.

3. Station House Officer, Ps Pratapnagar, Bhilwara.

----Respondents

For Petitioner(s) : Mr. Ramesh Purohit, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/01/2021

Counsel for the petitioner seeks permission to withdraw the

present misc. petition.

Permission is granted.

The misc. petition is dismissed as withdrawn.

(MANOJ KUMAR GARG),J 86-MS/-

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