Ambuja Cements Limited vs State Of Rajasthan
2021 Latest Caselaw 195 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17114/2019

Ambuja Cements Limited

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sharad Kothari (through VC) For Respondent(s) : Mr. Sandeep Shah, AAG (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

At the request of learned counsel for the petitioner, list this

matter on 3.2.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

80-msrathore/-

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