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Neetu Devi Mewara vs State Of Rajasthan
2021 Latest Caselaw 193 Raj

Citation : 2021 Latest Caselaw 193 Raj
Judgement Date : 6 January, 2021

Rajasthan High Court - Jodhpur
Neetu Devi Mewara vs State Of Rajasthan on 6 January, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7580/2020

Neetu Devi Mewara

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Girish Kumar Sankhala (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/01/2021

List on 22.01.2021 while showing name of Mr. Ram Dayal in

the cause list as counsel for the respondent no.4.

(VIJAY BISHNOI),J

13-pratibha/-

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